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[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

State of Odisha - Subsection

Section 14(1)(e) in The Orissa Glanders and Farcy Rules, 1941

(e)If the floor is of cement and is in good repair, it shall be treated in the same way as the walls, but if it is not in good repair, it shall be treated as provided in Clause (d).