Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 31A] [Entire Act] State of Andhra Pradesh - Subsection Section 31A(16) in Andhra Pradesh Co-Operative Societies Act, 1964 (16)initiate action for prosecution of any person who may have incurred criminal liability under the provisions of this Act or any other law for the time being in force;
