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[Cites 0, Cited by 0] [Section 64] [Entire Act]

State of Madhya Pradesh - Subsection

Section 64(4) in The M.P. State Dental Council Rules, 1969

(4)If the State Council or the Executive Committee agrees for such removal the Registrar shall remove the applicant's name from the register and send notice of such removal to the applicant by a registered letter.