Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 11(3)] [Section 11] [Entire Act]

State of Punjab - Subsection

Section 11(3)(iv) in The Indian Stamp Rules, 1925

(iv)[ (a) In Chandigarh, the Superintendent or an Assistant in-charge of the stamping work in the Office of the Office of the Financial Commissioner Revenue, Punjab; [Substituted by Punjab Notification No. G.S.R.3/C.A.2/1899/S.75/Am.(2)/2013, dated 10.1.2013.]