Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 377] [Entire Act] State of Bihar - Subsection Section 377(b) in Civil Court Rules of the High Court of Judicature at Patna (b)On the back of the last sheet of the copy shall be recorded the cost paid by the parties applying for copies in the form given below-