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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Bihar - Subsection

Section 3(2) in Bihar Preservation and Improvement of Animals Rules, 1960

(2)Application for permission under the first proviso to Section 3 to slaughter a bull, bullock or she buffalo shall be made by the applicant to the Veterinary Officer stating the grounds in support of the application.