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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of West Bengal - Subsection

Section 6(2)(c) in The West Bengal Anti-Profiteering Act, 1958

(c)furnish to any officer referred to in sub-section (1), or any police officer referred to in sub-section (2), of section 9, any information in respect of the acquisition or sale by him of any scheduled article mentioned in clause (b);