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[Cites 0, Cited by 0] [Section 237(1)] [Section 237] [Entire Act]

State of Andhra Pradesh - Subsection

Section 237(1)(a) in Andhra Pradesh Municipalities Act, 1965

(a)any pool, ditch, tank, well, pond, bog, swamp, quarry-hole, drain, cess-pool, pit, water-course, or any collection of water; or