Punjab-Haryana High Court
Meena Pandey & Others vs State Of Haryana & Others on 1 October, 2013
Bench: Sanjay Kishan Kaul, Augustine George Masih
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
Civil Writ Petition No.16234 of 1995
Date of Decision: October 01, 2013
Meena Pandey & others
...Petitioners
Versus
State of Haryana & others
...Respondents
CORAM: HON'BLE MR.JUSTICE SANJAY KISHAN KAUL, CHIEF JUSTICE
HON'BLE MR.JUSTICE AUGUSTINE GEORGE MASIH, JUDGE
1. Whether Reporters of local papers may be allowed to see the judgment?
2. To be referred to the Reporters or not?
3. Whether the judgment should be reported in the Digest?
Present: None for the petitioners.
Mr.Ajay Gupta, Addl.A.G.Haryana,
for the State.
*****
SANJAY KISHAN KAUL, CHIEF JUSTICE (ORAL) For orders, see Civil Writ Petition No.15669 of 1995 (Punam Rani & others Versus State of Haryana & others), decided on 01.10.2013.
( SANJAY KISHAN KAUL )
CHIEF JUSTICE
October 01, 2013 ( AUGUSTINE GEORGE MASIH )
ramesh JUDGE
Kumar Ramesh
2013.10.05 11:07
I attest to the accuracy and
integrity of this document
High Court Chandigarh
IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH Civil Writ Petition No.16835 of 1995 Date of Decision: October 01, 2013 Nirmala Devi ...Petitioner Versus State of Haryana & others ...Respondents CORAM: HON'BLE MR.JUSTICE SANJAY KISHAN KAUL, CHIEF JUSTICE HON'BLE MR.JUSTICE AUGUSTINE GEORGE MASIH, JUDGE Present: None for the petitioner.
Mr.Ajay Gupta, Addl.A.G.Haryana, for the State.
***** SANJAY KISHAN KAUL, CHIEF JUSTICE (ORAL) For orders, see Civil Writ Petition No.15669 of 1995 (Punam Rani & others Versus State of Haryana & others), decided on 01.10.2013.
( SANJAY KISHAN KAUL )
CHIEF JUSTICE
October 01, 2013 ( AUGUSTINE GEORGE MASIH )
ramesh JUDGE
Kumar Ramesh
2013.10.05 11:07
I attest to the accuracy and
integrity of this document
High Court Chandigarh
IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH Civil Writ Petition No.6466 of 1996 Date of Decision: October 01, 2013 Narender Kumar & others ...Petitioners Versus State of Haryana & others ...Respondents CORAM: HON'BLE MR.JUSTICE SANJAY KISHAN KAUL, CHIEF JUSTICE HON'BLE MR.JUSTICE AUGUSTINE GEORGE MASIH, JUDGE Present: Mr.R.K.Malik, Senior Advocate with Mr.Mohan Singla, Advocate, for the petitioners.
Mr.Ajay Gupta, Addl.A.G.Haryana, for the State.
***** SANJAY KISHAN KAUL, CHIEF JUSTICE (ORAL) For orders, see Civil Writ Petition No.15669 of 1995 (Punam Rani & others Versus State of Haryana & others), decided on 01.10.2013.
( SANJAY KISHAN KAUL )
CHIEF JUSTICE
October 01, 2013 ( AUGUSTINE GEORGE MASIH )
ramesh JUDGE
Kumar Ramesh
2013.10.05 11:07
I attest to the accuracy and
integrity of this document
High Court Chandigarh
IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH Civil Writ Petition No.13372 of 1996 Date of Decision: October 01, 2013 Kamlesh Dalal ...Petitioner Versus State of Haryana & others ...Respondents CORAM: HON'BLE MR.JUSTICE SANJAY KISHAN KAUL, CHIEF JUSTICE HON'BLE MR.JUSTICE AUGUSTINE GEORGE MASIH, JUDGE Present: None for the petitioner.
Mr.Ajay Gupta, Addl.A.G.Haryana, for the State.
***** SANJAY KISHAN KAUL, CHIEF JUSTICE (ORAL) For orders, see Civil Writ Petition No.15669 of 1995 (Punam Rani & others Versus State of Haryana & others), decided on 01.10.2013.
( SANJAY KISHAN KAUL )
CHIEF JUSTICE
October 01, 2013 ( AUGUSTINE GEORGE MASIH )
ramesh JUDGE
Kumar Ramesh
2013.10.05 11:07
I attest to the accuracy and
integrity of this document
High Court Chandigarh
IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH Civil Writ Petition No.19153 of 1996 Date of Decision: October 01, 2013 Santosh Kumari ...Petitioner Versus State of Haryana & others ...Respondents CORAM: HON'BLE MR.JUSTICE SANJAY KISHAN KAUL, CHIEF JUSTICE HON'BLE MR.JUSTICE AUGUSTINE GEORGE MASIH, JUDGE Present: None for the petitioner.
Mr.Ajay Gupta, Addl.A.G.Haryana, for the State.
***** SANJAY KISHAN KAUL, CHIEF JUSTICE (ORAL) For orders, see Civil Writ Petition No.15669 of 1995 (Punam Rani & others Versus State of Haryana & others), decided on 01.10.2013.
( SANJAY KISHAN KAUL )
CHIEF JUSTICE
October 01, 2013 ( AUGUSTINE GEORGE MASIH )
ramesh JUDGE
Kumar Ramesh
2013.10.05 11:07
I attest to the accuracy and
integrity of this document
High Court Chandigarh