Supreme Court - Daily Orders
Manoj Tiwari vs Union Of India on 10 October, 2022
Bench: M.R. Shah, Krishna Murari
ITEM NO.72 COURT NO.7 SECTION PIL-W
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 869/2022
MANOJ TIWARI Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(FOR ADMISSION)
Date : 10-10-2022 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE M.R. SHAH
HON'BLE MR. JUSTICE KRISHNA MURARI
For Petitioner(s) Mr. Shashank Shekhar Jha, Adv.
Mr. Ashwani Kumar Dubey, AOR
Mr. Neeraj, Adv.
Mr. Rajan Kumar Chourasia, Adv.
Mr. Ajay Kumar Singh, Adv.
Mr. P.S. Singh, Adv.
Mr. Rajesh S. Chauhan, Adv.
Mr. Vedansh, Adv.
Mr. Suryoday P. Tiwari, Adv.
Ms. Priti Mishra, Adv.
Mr. Surendra Gupta, Adv.
For Respondent(s) Mr. Akshat Shrivastava, AOR
Mr. Satvic Mathur, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Tag with W.P. (C) No. 728/2015
(R. NATARAJAN) (NISHA TRIPATHI) ASTT. REGISTRAR-cum-PS ASSISTANT REGISTRAR Signature Not Verified Digitally signed by SNEHA Date: 2022.10.11 17:49:13 IST Reason: