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State Consumer Disputes Redressal Commission

M/S Disha Construction vs 1. Disha Regency 'C' Wing Flat Owners And ... on 13 March, 2013

  
 
 
 
 
 
 BEFORE THE HON'BLE STATE CONSUMER DISPUTES REDRESSAL 
  







 



 
   
   
   


   
     
     
     

BEFORE THE
    HON'BLE STATE CONSUMER DISPUTES REDRESSAL 
    
   
    
     
     

COMMISSION,  MAHARASHTRA, MUMBAI
    
   
  
  
   

 
  
 
  
   
   

 
  
 
  
   
   
     
     
     
       
       
       

Miscellaneous
      Application No. MA/12/391 a/w. RBT/FA/12/1060
      
     
    
     

 
    
   
    
     
     

 
    
   
    
     
     
       
       
       
         
         
         

1.

M/s Disha Construction 632/633, Shukrawar Peth Solapur

2. Mr. Kalyani Shankarao Birajdar 632/633 Shukrawar peth Solapur

3. Mr. Manoj Gajkumar Shah Mr. Manoj Gajkumar Shah ...........Appellant(s)     Versus    

1. Disha Regency 'C' Wing flat Owners 161, Railway lines Solapur

2. Mr. Milind Ekbote Flat no 101, First Flour, Disha Regency C Wing 161 Railway lines, Solapur.

3. Mr. Arun Kulkarni Flat no 201, Second Flour, Disha Regency C Wing 161 Railway lines, Solapur.

4. Mr. Virdhaval Vidyachand Shah Flat no 202, Second Flour, Disha Regency C Wing 161 Railway lines, Solapur.

5. Mr Bharat Kadu Flat no 101, First Flour, Disha Regency C Wing 161 Railway lines, Solapur.

6. Dr. Dyananand Sinde Flat no 203, Second Flour, , Disha Regency C Wing 161 Railway lines, Solapur.

7. Mr. Suresh Maruti Bagal Flat no 203 Second Flour, Disha Regency C Wing 161 Railway lines, Solapur.

8. Mr. Ramakant D Kambale Flat no 302, Third Flour, Disha Regency C Wing 161 Railway lines, Solapur.

9. Mr. Suryakant Sanke Flat no 30, Third Flour, Disha Regency C Wing 161 Railway lines, Solapur.

10. Mr. Dattatray Sonvane Flat no 304, Thirt Flour, Disha Regency C Wing 161 Railway lines, Solapur.

11. Smt Manjula Chillal flat no 401, fourth Flour, Disha Regency C Wing 161 Railway lines, Solapur.

12. Mr. Vasantrao Gaikwad Flat no 402 fourth Flour, Disha Regency C Wing 161 Railway lines, Solapur.

13. Mr. Darshrath Kayyawale Flat no 403, fourth Flour, Disha Regency C Wing 161 Railway lines, Solapur.

14. Mr Shivyogi Panchppa Umbarge Flat no 404, FOURTH Flour Disha Regency C Wing 161 Railway lines, Solapur.

15. Smt Tanuja Dake Flat no 501, Fifth Flour Disha Regency C Wing 161 Railway lines, Solapur.

16. Mr Santosh Gahirvar Flat no 501A, Fifth floor, Disha Regency C Wing 161 Railway lines, Solapur.

17. Mr. Sanjay Keshavlal Shah Flat no 502, Fifth floor Disha Regency C Wing 161 Railway lines, Solapur.

...........Respondent(s)   BEFORE:

   
HON'BLE MR. Dhanraj Khamatkar PRESIDING MEMBER   HON'BLE MR. Narendra Kawde MEMBER   PRESENT:
None ......for the Appellant   Adv.L.N.Kadre ......for the Respondents   ORDER (Per Shri Dhanraj Khamatkar, Honble Presiding Member )   (1) We waited for applicant/appellant from 12.00 p.m. and it was kept back till 3.15 p.m. However, neither the applicant/appellant nor his advocate turned up. Adv.L.N.Karde files vakalatnama for the respondents. It is taken on record.
 
 (2) This is an appeal remanded back by the National Commission vide their order dated 08/11/2012 allowing the revision petition No. 3307/2012 and setting aside the order dated 03/03/2012 of this Commission. The said order was passed by this Commission on account of absence of the appellant as well as for want of removal of objections.

After remand also, the applicant/appellant is not punctual and today also he remained absent. This reflects the attitude of the applicant/appellant. Applicant/Appellant anyhow wants to protract the litigation. In view of the aforesaid facts, the misc.application No.391/12/ stands dismissed for non-prosecution. In the result, the appeal No.RBT/FA/12/1060 is not entertained.

 

Pronounced on 13th March, 2013.

     

[HON'BLE MR.

Dhanraj Khamatkar] PRESIDING MEMBER       [HON'BLE MR.

Narendra Kawde] MEMBER pgg