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Municipal Committee Katra vs Ashwani Kumar on 5 July, 2017

Bench: Dipak Misra, A.M. Khanwilkar

     ITEM NO.19                              COURT NO.2                SECTION XVI -A

                                  S U P R E M E C O U R T O F      I N D I A
                                          RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                  Nos.1229-1230/2016

     (Arising out of impugned final judgment and order dated 30-09-2015
     in LPA No. 20/2015 30-09-2015 in LPA No. 21/2015 30-09-2015 in CAV
     No. 306/2015 30-09-2015 in MP No. 1/2015 07-05-2010 in FA No.
     312/2010 07-05-2010 in CMA No. 459/2010 31-03-2011 in CMA No.
     271/2011 31-03-2011 in CIMA No. 312/2010 03-07-2013 in OWP No.
     743/2013 20-02-2015 in OWP No. 1199/2013 passed by the High Court
     of J & K at Jammu)


     MUNICIPAL COMMITTEE KATRA                                          Petitioner(s)

                                                    VERSUS

     ASHWANI KUMAR                                                      Respondent(s)


     Date : 05-07-2017 These petitions were called on for hearing today.


     CORAM :
                                 HON'BLE MR. JUSTICE DIPAK MISRA
                                 HON'BLE MR. JUSTICE A.M. KHANWILKAR


     For Petitioner(s)                Mr.   M. Shoeb Alam, AOR
                                      Ms.   Fauzia Shakil, Adv.
                                      Mr.   Ujjwal Singh, Adv.
                                      Mr.   Mojahid Karim Khan, Adv.

                                      Mr. Sunil Fernandes, AOR

     For Respondent(s)                Mr. Prateek Rusia, Adv.
                                      Ms. Sakshi Kakkar, AOR


                             UPON hearing the counsel the Court made the following
                                                O R D E R

In view of the request made in the letter circulated on behalf of the respondent, list the matter after two weeks.

                            (Chetan Kumar)                             (H.S. Parasher)
                             Court Master                                Court Master