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[Cites 0, Cited by 0] [Section 54(1)] [Section 54] [Entire Act]

State of Chattisgarh - Subsection

Section 54(1)(b) in The Chhattisgarh Vishwavidyalaya Adhiniyam, 1973

(b)a student from the Engineering Colleges in the State. A student each representing Medical Colleges and Engineering Colleges in the State shall be nominated by the State Government :