Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2] [Entire Act]

State of Gujarat - Section

Section 13 in The Gujarat Civil Courts Act, 2005

13. Jurisdiction of a court of Senior Civil Judge.

- The jurisdiction of the Court of a Senior Civil Judge shall extend to all original suits and proceedings of a Civil nature, subject to such rules as the High Court may, form time to time make in this behalf.