Allahabad High Court
Kunwar Pal Singh vs Addl.Registrar Allahabad High Court ... on 5 July, 2010
Author: Anil Kumar
Bench: Anil Kumar
Court No. - 26 Case :- WRIT - A No. - 1797 of 1994 Petitioner :- Kunwar Pal Singh Respondent :- Addl.Registrar Allahabad High Court And Others. Petitioner Counsel :- S.K.Varma Respondent Counsel :- S.C. Hon'ble Anil Kumar,J.
Matter is taken in the revised cause list. None appeared on behalf of the petitioner. Heard counsel for the respondents and perused the record. Due to efflux of time the writ petition has become infructuous. In view of the above said fact, the writ petition is dismissed as infructuous. Interim order, if any, stands vacated Order Date :- 5.7.2010 Ravi/-