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Allahabad High Court

Kunwar Pal Singh vs Addl.Registrar Allahabad High Court ... on 5 July, 2010

Author: Anil Kumar

Bench: Anil Kumar

Court No. - 26

Case :- WRIT - A No. - 1797 of 1994

Petitioner :- Kunwar Pal Singh
Respondent :- Addl.Registrar Allahabad High Court And Others.
Petitioner Counsel :- S.K.Varma
Respondent Counsel :- S.C.

Hon'ble Anil Kumar,J.

Matter is taken in the revised cause list. None appeared on behalf of the petitioner. Heard counsel for the respondents and perused the record. Due to efflux of time the writ petition has become infructuous. In view of the above said fact, the writ petition is dismissed as infructuous. Interim order, if any, stands vacated Order Date :- 5.7.2010 Ravi/-