Section 47 in The U.P. Contract Labour (Regulation Abolition) Rules, 1975
47. Foodstuffs to be served [Sections 16 (1) (c) and 35 (2) (j)].
- The charges for foodstuffs, beverages and any other items served in the canteen shall be based on no profit no loss and shall be conspicuously displayed in the canteen.
