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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Uttar Pradesh - Subsection

Section 30(4) in The U.P. Krishi Evam Prodyogik Vishwavidyalaya Adhiniyam, 1958

(4)The Academic Council may, subject to the provisions of the Statutes, make Regulations providing for course of study for the various examination and degrees of the University after receiving drafts of the same from the Board of the Faculty concerned.