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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(7A) in Maharashtra Land Improvement Schemes Act, 1942

(7A)[ "Soil conservation officer" means the officer appointed for the time being to the Soil Conservation Officer:] [Clauses (7A) and (7B) were inserted by Bombay 73 of 1948, Section 2(d).]