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[Cites 0, Cited by 0] [Section 48] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 48(x) in Arunachal Pradesh (Horticultural Produce, Marketing and Processing) Board Act, 2014

(x)Payment of honorarium and travelling allowance to the Chairman and other non-employees of the committee and employees of the committee as may be prescribed.