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[Cites 0, Cited by 1] [Section 9] [Entire Act]

State of Odisha - Subsection

Section 9(2) in The Orissa Zilla Parishad Act, 1991

(2)[ When the office of the President is vacant the Vice-President of the Parishad shall, for all the purposes of this Act, exercise the powers and perform the functions of the President until the new President is elected.