Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Jharkhand - Subsection

Section 18(a) in Jharkhand University of Technology Act, 2011

(a)Every Member of the Executive Council other than an Ex-Officio Member shall hold office during the pleasure of the Governor: