Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] Central Provinces And Berar - Subsection Section 5(b) in C. P. and Berar General Clauses Act, 1914 (b)affect the previous operation of any enactment so repealed or anything duly done or suffered thereunder; or
