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State of Goa - Section

Section 12 in The Goa, Daman and Diu Irrigation Act, 1973

12. Canal-Officer may issue order to person causing obstruction.

- The Canal-Officer, may after the publication of the notification under section 11, issue an order to any person causing or having control over any such obstruction; to remove or modify the same within such period as may be specified in such order.