Section 13(1)(h) in The M.P. Gram Sabha (Procedure of Meeting of the Committees, Conduct of Business and Allied Matters) Rules, 2005

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State of Madhya Pradesh - Subsection

Section 13(1)(h) in The M.P. Gram Sabha (Procedure of Meeting of the Committees, Conduct of Business and Allied Matters) Rules, 2005

(h)The Gram Sabha shall manage the Gram Kosh. The Gram Nirman Samiti shall adjust the amount given by the concerning Panchayat to each village in the stipulated period; and

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State of Madhya Pradesh - Subsection

Section 13(1)(h) in The M.P. Gram Sabha (Procedure of Meeting of the Committees, Conduct of Business and Allied Matters) Rules, 2005