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[Cites 0, Cited by 0] [Section 3A(3)] [Section 3A] [Entire Act]

State of Tamilnadu - Subsection

Section 3A(3)(C) in Tamil Nadu District Municipalities Building Rules, 1972

(C)Ordinary building (Ground + 2 floors and above). - (1) The specification detailed in item "B" above for ordinary building (Ground + First floor) is also applicable to building specified in this category.