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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(1)(xxiii) in The Indira Gandhi National Open University Act, 1985

(xxiii)to recoginse persons working in other universities, institutions or organizations as teachers of the University on such terms and conditions as may be laid down by the Ordinances;