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[Cites 0, Cited by 0] [Section 30(2)] [Section 30] [Entire Act]

State of Madhya Pradesh - Subsection

Section 30(2)(q) in The M.P. Sugarcane (Regulation of Supply and Purchase) Act, 1958

(q)the duties of any officer or authority having jurisdiction under this Act and the procedure to be followed by such officer or authority; and