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[Cites 0, Cited by 0] [Section 64] [Entire Act]

State of Himachal Pradesh - Subsection

Section 64(1) in Himachal Pradesh Waqf Rules, 2016

(1)On receipt of application in Form HPWB-XX from Chief Executive Officer under section 55, the Executive Magistrate of the area shall pass an order in Form HPWB-XXI within one month of the receipt of application.