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[Cites 0, Cited by 0] [Section 180(2)] [Section 180] [Entire Act]

State of Tamilnadu - Subsection

Section 180(2)(u) in The Tamil Nadu Co-Operative Societies Act, 1983

(u)provide for the formation and maintenance of reserve fund and other funds and the objects to which such funds may be applied and for the investment of any funds under the control of a society;