Himachal Pradesh High Court
Vinay Bhardwaj vs . State Of H.P. & Ors. A/W Connected ... on 4 August, 2022
Bench: Sabina, Satyen Vaidya
Vinay Bhardwaj vs. State of H.P. & Ors. A/w connected matter .
CWP No. 2260 of 2022 a/w CWP No. 1365 of 2022 04.08.2022 Present: Mr. K.B. Khajuria, Advocate, for petitioner in CWP No. 2260 of 2022.
Mr. Sanjay Sharma, Advocate, for petitioner in CWP No. 1365 of 2022.
Mr. Ajay Vaidya, Senior Addl. Advocate General, for the respondent(s).
rAt the request of learned counsel for the petitioner, list on 16th August, 2022.
(Sabina) Judge (Satyen Vaidya) Judge.
4th August, 2022.
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