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[Cites 0, Cited by 0] [Section 128(2)] [Section 128] [Entire Act]

Greater Bengaluru City Corporation -

Section 128(2)(i) in Bangalore Water Supply and Sewerage Act, 1964

(i)in section 184, for the words 'public drains, pipes and drainage works', the words "public surface drains and drainage works connected therewith" shall be substituted;