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[Cites 0, Cited by 0] [Section 1(3)] [Section 1] [Entire Act]

State of Tamilnadu - Subsection

Section 1(3)(ii) in Tamil Nadu Hackney Carriage Act, 1911

(ii)The [State Government] [Words 'Provincial Government' were substituted for the words 'Local Government' by the Adaptation Order of 1937 and the word 'State' Was substituted for 'Provincial' by the Adaptation Order of 1950.] may, by notification, cancel or modify any such notification as is referred to in clause (i)].