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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 17(9) in J&K State Haj Committee Rules, 2013

(9)The Executive officer of the State Haj Committee shall take into confidence the Chairman or Vice-Chairman as the case maybe, about the daily activities of the Committees and also seek approval in matters of information in connection with pilgrimage organized by the State Haj Committee.