Karnataka High Court
Sri. Nagappa vs Harshavardan on 8 February, 2024
Author: P.S.Dinesh Kumar
Bench: P.S.Dinesh Kumar
-1-
NC: 2024:KHC:5397-DB
CCC No. 674 of 2023
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 8TH DAY OF FEBRUARY, 2024
PRESENT
THE HON'BLE MR P.S.DINESH KUMAR, CHIEF JUSTICE
AND
THE HON'BLE MR JUSTICE T.G. SHIVASHANKARE GOWDA
CIVIL CONTEMPT PETITION NO. 674 OF 2023
BETWEEN:
1. SRI. NAGAPPA
AGED ABOUT 72 YEARS,
S/O LATE MUNISHAMAPPA,
DODDAVALLABI GRAMA AND POST,
NARASAPURA HOBLI,
KOLAR TQ AND DIST - 563 133.
...COMPLAINANT
(BY SRI. NATARAJA BALLAL A, ADVOCATE)
AND:
1. HARSHAVARDAN
Digitally signed MAJOR,
by YASHODHA N
TASHILDAR
Location: High
Court of KOLAR TALUK,
Karnataka KOLAR - 563 130.
...ACCUSED
2. STATE OF KARNATAKA
DEPARTMENT OF REVENUE,
M.S. BUILDING,
DR. AMBEDKAR VEEDHI, BENGALURU - 1
REP. BY ITS SECRETARY.
...PRO FORMA RESPONDENT
(BY SRI S.S. MAHENDRA, GOVERNMENT ADVOCATE)
-2-
NC: 2024:KHC:5397-DB
CCC No. 674 of 2023
THIS CCC IS FILED UNDER SECTIONS 11 AND 12 OF
THE CONTEMPT OF COURTS ACT 1971 R/W ARTICLE 215 OF
THE CONSTITUTION OF INDIA, PRAYING TO INITIATE ACTION
AGAINST THE ACCUSED FOR CONTEMPT OF THE ORDER OF
THIS HON'BLE COURT DATED 09.01.2023 PASSED IN
W.P.21765/2022 (KLR-RES).
THIS PETITION, COMING ON FOR ORDERS, THIS DAY,
CHIEF JUSTICE MADE THE FOLLOWING:
ORDER
Shri A.Nataraj Ballal, learned advocate for the complainant submits that saguvali chit has been issued. His submission is placed on record.
2. In the circumstance, nothing further survives and this CCC is closed.
No costs.
Sd/-
CHIEF JUSTICE Sd/-
JUDGE AHB List No.: 1 Sl No.: 21