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State of Jammu-Kashmir - Section

Section 30 in Jammu and Kashmir Persons With Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Rules, 2003

30. Decision by Majority.

- All questions considered at a meeting of the Executive Committee shall be decided by a majority of votes of the members present and voting and in the event of equality of votes, the Chairperson, or in the absence of Chairperson the member presiding at the meeting, as the case may be, shall have a casting vote.