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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of West Bengal - Subsection

Section 4(2) in The Bidhan Chandra Krishi (Viswavidyalaya) Act, 1974.

(2)The University may assume responsibility for training of field extension workers and farmers in order to support the State’s agricultural production programme and for the establishment, development and operation of agricultural polytechnics as may be required in various parts of the State.