Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 30] [Entire Act] State of Karnataka - Subsection Section 30(f) in Sri Sathya Sai University for Human Excellence Act, 2018 (f)As and when the Sponsoring Body was to form an opinion in writing that a Member of any of the authorities or bodies is unfit to hold the post.
