Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Chattisgarh - Subsection Section 5(8) in Urban Street Vendors and Hawkers (Registration and Regulation) Bye-laws, 2010 (8)The Chairman of all the Ward Vending Committees shall be ex-officio members of the TVC (Town Vending Committee).
