Delhi High Court - Orders
Mushtaq Ahmad Mufti vs State (Cbi) Eou-V, New Delhi on 12 March, 2024
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* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.REV.P. 172/2019
MUSHTAQ AHMAD MUFTI ..... Petitioner
Through: None.
versus
STATE (CBI) EOU-V, NEW DELHI ..... Respondent
Through: Mr. Anupam S. Sharrma, SPP with
Mr. Prakarsh Airan, Ms. Harpreet
Kalsi, Mr. Abhishek Batra, Mr.
Ripudaman Sharma, Advs.
CORAM:
HON'BLE MR. JUSTICE VIKAS MAHAJAN
ORDER
% 12.03.2024 CRL.M.A. 19066/2021 (stay of proceedings) It is already 04.52 P.M. No time left.
Re-notify on 16.07.2024.
VIKAS MAHAJAN, J MARCH 12, 2024 N.S. ASWAL This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 14/03/2024 at 21:43:05