Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 2 in The Haj Committee Rules, 1963 2. Definitions. - In these rules, unless the context otherwise requires.-(1)"The Act" means the Haj Committee Act, 1959 (51 of 1959);(2)"Section" means a section of the Act.
