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[Cites 0, Cited by 0] [Section 19C] [Entire Act]

State of Tamilnadu - Subsection

Section 19C(4) in The Tamil Nadu Borstal Schools Act, 1925

(4)The Superintendent may promote or reduce any inmate from one grade to another in accordance with the provisions of sub-section (5), the rules made under this Act and the general instructions of the Visiting Committee.