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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 7(1)(g) in Telecommunication (Broadcasting and Cable) Services (Eighth) (Addressable Systems) Tariff Order, 2017

(g)list of all the bouquets of free-to-air channels available on its distribution platform along with names of constituent free-to-air channels thereof;