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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Odisha - Subsection

Section 5(1) in Orissa Civil Services (Compassionate Grant) Rules, 1964

(1)The amount of Compassionate grant shall not ordinarily exceed six month's pay of a Government servant.Provided that in extremely hard cases, a higher amount may be sanctioned subject to the maximum of ten thousand rupees in respect of any individual deceased or injured Government servant.