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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Punjab - Subsection

Section 15(5) in The Rajiv Gandhi National University of Law, Punjab Act, 2006

(5)Each member of the Executive Council shall have one vote and if there is equality of votes on any question, to be determined by the Executive Council, the Chairman of the Executive Council or as the case may be, the Member presiding over that meeting shall, in addition, have a right of casting vote.