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State of Bihar - Section

Section 2 in The Bihar and Orissa Board of Revenue Act, 1913

2. Designation of Board.

- Board of Revenue for the [State] [Substituted by A.L.O.] [* *] ['of Bihar and Orissa' repealed by A.O.] shall be called the Board of Revenue [* *] ['for Bihar and Orissa' repealed by A.O.].