Section 2(1)(z) in Punjab Gramin Bank (Employees') Pension Regulations, 2018

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State of Punjab - Subsection

Section 2(1)(z) in Punjab Gramin Bank (Employees') Pension Regulations, 2018

(z)"trust" means the trust of Punjab Gramin Bank (Employees') Pension Fund constituted under sub-regulation (1) of regulation 4;

(za)"trustee" means the trustees of the Punjab Gramin Bank (Employees') Pension Fund constituted under regulation 4;

(zb)"Provident Fund" means the provident fund of the Bank.