Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 25A in Bihar Minor Mineral Concession Rules, 1972 25A. [ [Inserted by S. O. 29 dated 24.3.2001] - Lease granted under Rule 52 shall be executed in Form 'D' as contained under Rule 21 of the rules."]
