Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25] [Entire Act] State of Kerala - Subsection Section 25(1) in Kerala Apartment Ownership Act, 1983 (1)The Government may, subject to the condition of previous publications, by notification in the Gazette, make rules for carrying into effect the provisions of this Act.
