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[Cites 0, Cited by 0] [Section 73(3)] [Section 73] [Entire Act]

State of Uttar Pradesh - Subsection

Section 73(3)(a) in U.P. Revenue Code Rules, 2016

(a)For the court of Tahsildar and the Consolidation Officer situate at Tahsil headquarters or within the Tahsil Rs.500/-