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[Cites 0, Cited by 1] [Section 90] [Entire Act]

State of Rajasthan - Subsection

Section 90(1) in The Rajasthan District Boards Act, 1954

(1)A Board shall contribute to the pension and leave allowances of any servant -
(a)whose services are lent or transferred by any Government to the Board, or
(b)whose services are lent or transferred by the Board to any Government.